On 23-11-2022, the Supreme Court Collegium in its meeting has approved the proposal for appointment of the following Additional Judges as Permanent Judges in the Chhattisgarh High Court:
- Shri Justice Narendra Kumar Vyas, and
 - Shri Justice Naresh Kumar Chandravanshi.
 
On 23-11-2022, the Supreme Court Collegium in its meeting has approved the proposal for elevation of the following Judicial Officers as Judges in the Rajasthan High Court:
- Shri Rajendra Prakash Soni,
 - Shri Ashok Kumar Jain,
 - Shri Yogendra Kumar Purohit,
 - Shri Bhuwan Goyal,
 - Shri Praveer Bhatnagar, and
 - Shri Ashutosh Kumar.
 
On 23-11-2022, the Supreme Court Collegium in its meeting has approved the proposal for elevation of the following Advocates as Judges in the Rajasthan High Court:
- Shri Anil Kumar Upman, and
 - Smt. Nupur Bhati.
 
On 24-11-2022, the Supreme Court Collegium in its meeting has recommended transfer of following Judges of High Courts:
| S. No. | Name of the Judge S/Shri Justice  | 
High Court From  | 
High Court To  | 
| 1 | Ms. V.M. Velumani | Madras | Calcutta | 
| 2 | Battu Devanand | Andhra Pradesh | Madras | 
| 3 | D. Ramesh | Andhra Pradesh | Allahabad | 
| 4 | Mrs. Lalitha Kanneganti | Telangana | Karnataka | 
| 5 | Dr. D. Nagarjun | Telangana | Madras | 
| 6 | T. Raja | Madras | Rajasthan | 
| 7 | A. Abhishek Reddy | Telangana | Patna | 
													
											