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Collegium Statement Supreme Court Collegium has approved the proposal for elevation of the following Advocates as Judges in the High Courts: High
Supreme Court Collegium has approved the proposal for elevation of the following Advocates as Judges in the High Courts:
|
High Courts |
Name |
|
Madhya Pradesh |
· Dr Vivek Sharan
· Nidhi Patankar · Pranay Verma |
| Punjab and Haryana | · Shri Vikas Bahl |
| Jammu and Kashmir |
· Shri Rahul Bharti |
Supreme Court of India
Watch the roundup of all the important Supreme Court judgments and stories from the month of February.
The Supreme Court has held that allowing movie goers to carry their own food and beverages to a movie hall would be akin to permitting a customer who visits a restaurant to carry their own food and eat it within the premises of that restaurant.