The 2020 graduating batch of the National University of Advanced Legal Studies, Kochi has secured a total of 32 job offers from Indian Law Firms, leading Banks and Business Process Organisations (BPO). This is a record recruitment figure in the history of this institution.
Here is a detailed breakup of the recruitment:
| NUALS Recruitment- Batch of 2020 | |
| Name of the Recruiter | No. of Students |
| ICICI | 1 |
| Federal Bank | 5 |
| Wadia Ghandy | 3 |
| Ernst & Young | 6 |
| WNS Global | 3 |
| Cyril Amarchand Mangaldas | 1 |
| Nishith Desai & Associates | 1 |
| Finsec Law Advisors | 1 |
| Khaitan & Co | 1 |
| Jyoti Sagar & Associates | 1 |
| Spice Route Legal | 2 |
| Keystone Partners | 1 |
| Veeksha LLP | 2 |
| TLC Legal | 1 |
| TPM Solicitors and Consultants | 1 |
| Manthan Law | 1 |
| Doha Bank | 1 |
| Total | 32 |
The top hirers were Federal Bank with 5 hires, Wadia Ghandy & Co. with 3 hires and Ernst and Young (EY) with 6 hires.
Law firms like Cyril Amarchand Mangaldas, Khaitan & Co., Nishith Desai & Associates, and J. Sagar and Associates offered 1 PPO each through internships.
In addition to this two students secured LLM admissions at the London School of Economics and University of Edinburgh
Though, unfortunately due to the ongoing COVID-19 situation, the placement drive has suffered a halt affecting the rising number of recruitments. While places like Axis Bank, LKS, Tree of Life Associates (Bangalore) & Manilal Kher & Ambalal (Mumbai) have accepted invitations, the process is temporarily halted.
