Shri Justice Narayanan Nadar Paul Vasanthakumar appointed as the Chief Justice of the J & K High Court On 22-01-2015, Shri Justice Narayanan Nadar Paul Vasanthakumar, Judge of the Madras High Court, appointed as the Chief Justice of the Jammu Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Published on March 4, 2015October 14, 2015By Sucheta On 22-01-2015, Shri Justice Narayanan Nadar Paul Vasanthakumar, Judge of the Madras High Court, appointed as the Chief Justice of the Jammu and Kashmir High Court with effect from the date he assumes charge of his office. -Ministry of Law & Justice Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Related Leave a comment
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