The course offers a comprehensive and practice-oriented understanding of international investment law, investor—State dispute settlement, and investment contracts, with an India-centric and Global South perspective.
Apply Now: https://lnkd.in/gHrN3rBg
-
Course Duration: February — April 2026 (9 weeks)
-
Mode: Online (Weekend sessions)
-
Eligibility: Graduates in any discipline / 4th or 5th year students of integrated undergraduate programmes
-
Course Fee: ₹10,000/-
-
Last Date to Apply: 22 February 202