About the Organisers
With a legacy spanning 43 years, Narsee Monjee Institute of Management Studies (NMIMS) has not only secured its place among India’s top 10 B-schools but has also evolved into a distinguished multidisciplinary university. With seven campuses across Mumbai, Shirpur, Bengaluru, Hyderabad, Indore, Navi Mumbai, and Chandigarh, NMIMS encompasses 19 constituent schools, offering diverse programs in Management, Engineering, Law, Pharmacy, Architecture, Business Economics, Science, Aviation, Liberal Arts, Design, and Distance Learning.
The School of Law at NMIMS, Indore, established in 2019, has quickly emerged as a leading institution for legal education. Offering B.A. LL.B. (Hons.) and B.B.A. LL.B. (Hons.) programs, the school is dedicated to equipping students with comprehensive legal knowledge, critical thinking, and analytical skills. Its faculty consists of seasoned academicians and legal practitioners who foster a stimulating and supportive academic environment. To enhance the educational experience, the school hosts guest lectures by renowned experts from academia, the judiciary, and the legal profession, providing students with insights into contemporary legal issues and best practices. Experiential learning is a key focus, with opportunities for students to engage in debates, moot court training, and national competitions.
The Moot Court and Trial Advocacy Society at the School of Law aims to groom budding lawyers and familiarize them with the practical aspects of law. We strive to provide an exceptional mooting experience to aspiring legal professionals.
Details of the Event
This is the 4th edition of the Moot Court Competition at NMIMS, Indore. The school’s Annual Moot Court Competitions, initiated in 2021, have quickly become flagship events, attracting law schools from across the country and gaining recognition for their excellence. NMIMS School of Law combines state-of-the-art infrastructure with innovative teaching methods to prepare students for successful legal careers. Its vibrant academic ecosystem and commitment to professional growth make it an ideal destination for aspiring legal professionals seeking to shape the future of law.
This edition is strengthened by the support of our esteemed collaborators: HSA Advocates (Title Sponsor) and Khurana & Khurana Advocates and IP Attorneys (Industry Partner), along with Law Bhoomi (Advertising Partner), Law Mento (Academic Partner), Amrit Homes Pvt. Ltd. (Award Sponsor), and sponsors Top Rankers and Judiciary Gold whose association significantly enhances the prestige and professional value of this competition.
📅Important Dates
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26th March, 2026 — Registration Closes
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30th March, 2026 — Memorial Submission (Soft Copy)
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2nd April, 2026 — Draw of Lots & Researcher’s Test (Online)
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3rd April, 2026 — Preliminary Rounds (Online)
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16th—18th April, 2026 — Offline Advanced Rounds & Valedictory Ceremony
🏆 Prize Pool & Opportunities
🥇 ₹25,000 + Internship with HSA Advocates
🥈 ₹15,000
🥉 ₹10,000
🎖 ₹3,000 each + Internship with Khurana & Khurana Advocates and IP Attorneys
🔗Registration Link:
https://forms.gle/FgdkJMDQuFQMc5Fy8
📩 Queries: mctas.solindore@nmims.edu
📞 Contact:
Amisha Shukla (Convenor) — 9993856400
Pratham Shivhare (Treasurer) — 9399829044
Tanushree Sharma (Assistant Convenor) — 9893085712
Saumya Nagar (Assistant Convenor) — 9424020788
We warmly invite your institution to be part of a competition defined by professionalism, spirited advocacy, and a commitment to excellence. We look forward to welcoming the brightest legal minds to Indore for an enriching and memorable mooting experience.
Best Regards,
Moot Court and Trial Advocacy Society (MCTAS)
School of Law, SVKM’s NMIMS, Indore
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