Rohan Singh has re-joined Cyril Amarchand Mangaldas as a Partner in its Corporate Practice. He will be based in Mumbai office.
Rohan has over 14 years of experience in private equity transactions, mergers & acquisitions, joint ventures, divestitures, cross-border investments and general corporate matters. He has worked with leading domestic and foreign corporations, private equity investors and financial sponsors in a range of industry sectors, including financial services, information technology, pharmaceuticals, e-commerce, real estate (information technology parks and education infrastructure), and manufacturing.
Welcoming him, Cyril Shroff, Managing Partner, Cyril Amarchand Mangaldas said, “I am delighted to welcome Rohan back to the Firm as a Partner. With his addition to our corporate practice, we continue to strengthen our capabilities to serve our clients.”
On his joining, Rohan Singh, said, “I am excited to join Cyril Amarchand Mangaldas, and for me, it is akin to a homecoming after having spent the early part of my career at the firm. I look forward to working with some of the best minds in the legal profession, contributing to the firm’s market-leading Corporate practice with my experience, and upholding the firm’s tradition of being trusted advisers to its clients.”