SCC Online® announces a partnership with Harvey to integrate SCC’s market-leading Indian and global legal content directly into Harvey’s platform. This collaboration will enable legal professionals to conduct research and build AI-powered workflows grounded in SCC Online®’s authoritative, comprehensive, and up-to-date legal database. Under this partnership, SCC Online®’s extensive repository—including case law, legislation, secondary materials, news, lectures, transcripts, foreign and international content, forms and precedents, and other legal materials—will be made available within Harvey. The two companies will co-develop an integration for mutual customers of Harvey and SCC Online® AI.
“This partnership marks a significant step in how Indian legal content is accessed and applied in practice,” said Sumain Malik, Founder & CEO at SCC Online®. “By combining SCC Online®’s authoritative legal database with Harvey’s advanced AI platform, we are empowering lawyers to conduct deeper research, build stronger arguments, and integrate trusted legal knowledge seamlessly into their daily workflows.”
About Harvey — An AI Platform Built for Legal Professionals
Harvey is a professional-class AI platform built specifically for legal and professional services. Designed to meet the standards of law firms, corporate legal teams, and professional services organisations, Harvey enables lawyers to accelerate their expertise across legal practice areas. Harvey supports tasks such as legal research, document analysis, drafting, summarisation, and workflow automation. Unlike general-purpose AI tools, Harvey is purpose-built for legal use cases and enables lawyers to work with curated, authoritative knowledge sources within a secure, integrated platform. Through this partnership, SCC Online®’s trusted Indian legal content becomes directly usable within Harvey—allowing lawyers to apply AI to authoritative legal sources and move seamlessly from research to drafting, analysis, and argument development without leaving their workflow.
“We’re proud to partner with SCC Online® to bring comprehensive Indian legal content directly into Harvey’s platform,” said Winston Weinberg, CEO of Harvey. “This collaboration reinforces our commitment to serving our customers in India, enabling legal teams to work more efficiently and with greater confidence.”
How the Integration Works
Within Harvey, lawyers can select SCC Online®’s legal content as a dedicated knowledge source. This enables them to query authoritative Indian legal materials alongside their internal documents and embed trusted SCC Online® authorities directly into ongoing workflows.
By combining SCC Online®’s extensive legal database with Harvey’s AI-driven tools, legal professionals can work more efficiently while remaining firmly grounded in reliable, up-to-date legal sources.
Key Use Cases Enabled by the Partnership
The SCC Online® AI—Harvey integration supports a wide range of legal workflows, including:
- Case law and precedent research, including identifying and analyzing judgments of the Supreme Court, High Courts, Tribunals, and Commissions, and tracing the evolution of legal principles across Indian jurisprudence.
- Statutory and regulatory analysis, using statutes, rules, notifications, and related legal materials to support accurate legal interpretation and advice.
- Drafting and legal writing, with reliable and current SCC Online® authorities embedded directly into pleadings, written submissions, contracts, and legal opinions.
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Litigation preparation and argument development, grounded in comprehensive and up-to-date Indian case law, statutes, and regulatory materials.
This partnership reflects SCC Online®’s continued commitment to innovation in legal research and its mission to ensure that the legal community can confidently adopt AI-driven tools without compromising on accuracy, authority, or trust.
About SCC Online®
SCC Online® is India’s leading legal and tax research and solutions platform, trusted by lawyers, law firms, corporations, the judiciary, government bodies, and academic institutions. With an extensive and authoritative collection of Indian, foreign, and international case law, statutes, law review journals, and other secondary materials, SCC Online® delivers accurate, up-to-date legal information through advanced research tools and technology-driven solutions. SCC Online® is a division of the EBC Group (Eastern Book Company), a name synonymous with legal publishing excellence in India for over eight decades.
About Harvey
Harvey is domain-specific AI for legal and professional services. Its products streamline workflows across areas including legal research, contract analysis, due diligence, compliance, and litigation, helping organizations work faster and more effectively. Global law firms and Fortune 500 enterprises use Harvey to enable smarter, more confident decision-making. Backed by world-class investors including Sequoia, Kleiner Perkins, GV, OpenAI Startup Fund, Coatue, Andreessen Horowitz, and EQT, Harvey is used by 1000+ customers in 59+ countries.