HPNLU Shimla | Expert Session on “Regulatory Landscape of FinTech Business in India” by Mr. Pritish Mishra, Principal Associate, Khaitan & Co.

HPNLU Shimla’s Centre for Business Law and Economics organised a Lecture-cum-Interactive Session on “Regulatory Landscape of FinTech Business in India,” delivered by Mr. Pritish Mishra, Principal Associate, Khaitan & Co., providing students key insights into India’s evolving FinTech regulatory framework.

HPNLU Shimla FinTech Regulation Lecture

The Centre for Business Law and Economics (CBLE) of HPNLU, Shimla, under the leadership of Prof. (Dr.) Priti Saxena, Hon’ble Vice-Chancellor, Himachal Pradesh National Law University, Shimla, successfully organized a Lecture-cum-Interactive Session on “Regulatory Landscape of FinTech Business in India.” The session was delivered by Mr. Pritish Mishra, Principal Associate, Khaitan & Co., one of India’s leading law firms.

The event was a testament to engaging insights and the enthusiastic participation of the students. Mr. Mishra shared his expert perspective on the evolving FinTech ecosystem in India, addressing critical regulatory, legal, and policy dimensions that shape this rapidly growing sector.

The session provided an invaluable platform for students to interact with a seasoned practitioner and gain practical understanding of the intersection between law, technology, and financial innovation. It also underscored the University’s continued commitment to fostering academic excellence and professional readiness through interactive and experiential learning. The event was organized by Prof. (Dr.) Girjesh Shukla, Director, Centre for Business Law and Economics, HPNLU, Shimla.

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