Shardul Amarchand Mangaldas & Co. (SAM) acted as legal counsel to Oriental Structural Engineers Private Limited (“OSEPL”) in connection with its divestment of 100% equity stake in Rajiv — Chowk (Sohna) Highway Private Limited (which holds a hybrid annuity road asset awarded by the National Highways Authority of India) to Oriental InfraTrust (“Oriental InfraTrust”).
The transaction was led by Partners, Kushal Sinha (Partner) and Dhrupad Pant (Partner), along with Paulose Abraham (Principal Associate), Pratyush Gupta (Associate), and Abhishek Choudhary (Associate).