Shardul Amarchand Mangaldas & Co.(SAM) acted as the legal counsel to Transbnk Solutions Private Limited in connection with its Series B fund raise of USD 25 million led by Bessemer Venture Partners with participation from Arkam Ventures, Fundamentum Partnership, 8i Ventures, Accion Venture Lab, and GMO Venture Partners.
The transaction team was led by Nikita Goyal, Partner; Ayush Singh, Senior Associate; Ananya Vajpeyi, Associate.
Bessemer Venture Partners was advised by Cyril Amarchand Mangaldas.
Arkam Ventures and Fundamentum Partnership were advised by Argus Partners.
8i Ventures was advised by Samvad Legal.
