About School of Law
Established in 2012 on the Visakhapatnam Campus, the School of Law is a constituent institution of GITAM (Deemed to be University). The institution is dedicated to redefining legal education with a blend of academic rigor and practical experience. The Curriculum of the Law School is thoughtfully designed to integrate the foundational principles of law with the demands of the modern legal career. What truly sets us apart is our commitment to practical, hands-on learning. From participating in vibrant moot courts to engaging in the real -world, we foster an environment where theoretical knowledge meets practical application, complemented by interaction with distinguished legal professionals who provide insights and networking opportunities.
About GMAC
GITAM Moot and Advocacy Committee (GMAC) is a remarkable wing of the GITAM School of Law, which is dedicated to provide comprehensive advocacy training to students. GMAC had organized various moot court competitions, both external and internal, ensuring students have ample opportunities to hone their legal research, writing, and oral advocacy skills. Students are given necessary guidance and networking opportunities, which would reshape their career path.
Moot Court-2025
The GITAM Moot & Advocacy Committee is proud to announce the 6th edition of the Dr. MVVS Murthi Virtual Moot Court Competition which will be held from 8th to 11th of October, 2025 in association with SCC Online as Knowledge Partner and SCC Times as Media Partner.
This year’s moot is particularly significant as it delves into the discipline of criminal law amidst ongoing legal challenges in NDPS cases, therefore this competition presents a unique and timely challenge for aspiring advocates. Participants will have the opportunity to engage with the latest legal reforms and showcase their advocacy skills on a national platform. Don’t miss this chance to be part of this interesting competition.
Details of the Competition:
— Dates: 8th to 11th of October, 2025
— Format: Virtual
— Eligibility: Open to all law students enrolled in three- & five-year LLB courses in recognized law colleges across India
— Moot Brochure & Preposition: Click to view/download the Moot Brochure
https://drive.google.com/file/d/1Z7l_nPkHDu4YxqF8On-PqPsVBu-a0P-2/view?usp=drivesdk
Important Dates & Deadlines
Release of Brochure, Moot Problem |
29th August, 2025 |
Final Registration |
29th August, 2025 to 25th September, 2025 |
Payment Deadline |
25th September, 2025 |
Submission of Memorials (soft copy) |
30th September, 2025 |
Dates of the Competition |
8th to 11th of October, 2025 |
Highlights of the Competition:
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Cash prizes and awards for the winning teams and best speakers, researchers
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Certificates of participation for all registered participants
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Opportunity to interact and network with leading legal experts
Awards:
The competition embraces the following awards:
Winning Team: ₹.50,000/-
Runner-Up Team: ₹.25,000/-
Best Memorial: ₹.10,000/-
Best Speaker: ₹.10,000/-
Best Researcher: ₹.10,000/-
Registration & Fee Details:
— Team Registration Link: Click here for the team registration
https://forms.gle/wwkv8erFSXzTPowt9
— Registration Fees Payment Link: Click here to pay the registration fess
https://gevents.gitam.edu/registration/NDc2MQ..
Interested teams are required to register by sending a scanned copy of the duly filled Registration Form to mcc.schooloflaw@gitam.edu with the Subject “Registration for Moot 2025”.
Fee Details:
All teams shall be required to make a payment of INR 3000/- via online transfer through Payment link on/before 25th September, 2025.
Contact Information:
For any queries or further information, please feel free to contact us at mcc.schooloflaw@gitam.edu
Also, you can reach out to us at:
Student coordinators:
1. Mr. Aniket Nandan— +91 6205 671 997
2. Mr. Harsh Mangalam— +91 70005 91058
3. Mr. Harish Chandra Botta— +91 96666 94425
Join us for an intellectually stimulating and competitive event that promises to be both educational and inspiring. Register now and be a part of this momentous occasion!