Cyril Amarchand Mangaldas acted as a legal counsel to TVS Infrastructure Trust, TVS Infrastructure Investment Manager Private Limited, TVS Industrial & Logistics Parks Private Limited.
Initial offer by TVS Infrastructure Trust (the “Trust”) of 13,00,00,000 Units through a private placement at a price of INR 100.00 per Unit (the “Offer Price”), aggregating to INR 1,30,000.00 lakhs (the “Offer”).
The Offer comprises a fresh issue of 10,50,00,000 Units, aggregating to INR 1,05,000.00 lakhs by the Trust (the “Fresh Issue”) and an offer for sale of 2,50,00,000 Units aggregating to INR 25,000.00 lakhs by the Selling Unitholder (the “Offer for Sale”).
The transaction team was led by Kranti Mohan, Partner (Head – REIT and InvITs); with the support from Sarvpriya Mishra, Principal Associate; Saksham Khokhar, Senior Associate; Molika Agrawal, Associate; Parikha Rathi, Associate; and Mansii Jain, Associate.
Abhilash Pillai, Partner; Ashish Jain, Partner; and Rishiraj Bhatt, Partner; with the support from Esther Joshua Philip, Senior Consultant; Siddhant Sharma, Principal Associate; Archit Mishra, Principal Associate; Kripa Sankari, Principal Associate; Kinnari Jain, SA — Designate; Rohan Chugh, Senior Associate; Pavithra Rao, Senior Associate; Kalyan Chakravarthy, Associate; Akshaya BS, Associate; and Shruthi P., Associate; advised on the real estate aspects of the transaction.
The matter was concluded under the guidance of Yash Ashar, Senior Partner.
The transaction was signed on 6th February, 2025 and closed on 30th June, 2025.