Lakshmikumaran and Sridharan Attorneys (LKS) advised and acted for the Brenntag group (“Brenntag”) in the sale of 100% of Raj Petro Specialities Private Limited (“Raj Petro”) to Shell group.
A full-suit of legal services was provided by Lakshmikumaran & Sridharan Attorneys team, comprising chiefly of Srabonee Roy (Partner), Hima Swetha (Associate) and Annanya Elhence (Associate) from the M&A and Corporate team, and Neelambera Sandeepan (Partner) and Charms Matthew (Associate) from the Competition & Antitrust team.
The firm played a key role in providing end-to-end legal advisory to Brenntag Group for the above transaction, including drafting, negotiations, execution of transaction documents, and deal closing. Shell Group was advised and represented by Dua Associates led by Sunil Malik, Senior Advisor and Prateek Bedi and Nityashjit Kaur, Partners.
