National Disability Law Moot Court Competition

About the Organisers

WBNUJS, established in 1999, is one of India’s most prestigious law universities. Renowned for its commitment to academic excellence, inclusivity, and social responsibility, WBNUJS has long championed accessibility in legal education. They have hosted several flagship events, including the NUJS-HSF Moot, the NUJS ADR Mediation Competition, and Para-Invicta — India’s only sports fest dedicated to specially-abled students.

The 1st NUJS National Disability Law Moot Court Competition is a pioneering national-level initiative focusing exclusively on the legal rights and protections of persons with disabilities (PwDs), as enshrined under the Rights of Persons with Disabilities Act, 2016, and other related instruments.

About the Moot

This unique moot aims to:

  • Promote academic engagement with disability law among Indian law students.

  • Encourage dialogue around access to justice, workplace discrimination, education rights, and inclusion.

  • Offer a national platform for nuanced legal argumentation judged by eminent professionals and academics.

The moot will consist of multiple rounds, including memo qualification, oral rounds, and knockout stages, with a focus on real-world disability law scenarios.

Link to the rule book, proposition and brochure: 

https://drive.google.com/drive/folders/1rXf6M4hW51lWquFUJ6AXiTRRJgKKan7V?usp=drive_link

Important Dates

Event

Date

Registration Opens

May 30, 2025

Last Date to Seek Clarifications

June 25, 2025

Registration Closes

June 30, 2025 (11:59 PM)

Last Date to Submit Memorials

July 12, 2025 (11:59 PM)

Final List of Teams for Oral Rounds

July 21, 2025

Oral Rounds & Final

August 21—24, 2025

Eligibility & Team Composition

  • Open to all undergraduate law students enrolled in a recognized Indian university.

  • There is no cap on the number of teams from any institution. Cross-institutional teams are allowed.

  • Each team must consist of a minimum of 2 members and a maximum of 3 members.

  • Postgraduate students are not eligible.

Format & Rounds

  1. Memo Qualifying Round: Teams must submit written memorials for both sides (Petitioner & Respondent).

  2. Oral Rounds: Preliminary Rounds, Octa-Finals, Quarter-Finals, Semi-Finals, and Final.

  3. Researcher’s Test: 30-mark test for teams qualifying for oral rounds.

  4. Offline Format: All oral rounds will be held at the WBNUJS campus in Kolkata.

Registration & Fee Details

  • Registration Fee (Memo Round): ₹2,500 per team

  • ₹2,100 for teams with at least one PwD participant (upload certificate)

  • Oral Round Fee (for shortlisted teams): ₹2,000 per team

  • Accommodation (optional): ₹5,500 per team (August 21—24, 2025)

Payment Details

  • Account Name: Student Juridical Association

  • Account Number: 520101246976299

  • Bank & Branch: Union Bank, NUJS Branch, Salt Lake, Kolkata — 700098

  • IFSC Code: UBIN0906638

Registration Link: https://forms.gle/sZHKXriWTy4EEfGL8

After completing the Google Form, participants must email a confirmation with teammate details (Name, Year, Institution, ID Cards & Payment Screenshot) to: nationaldisabilitymoot@nujs.edu

Contact Information

Email: nationaldisabilitymoot@nujs.edu

Kinjal Das: +91 75959 65675 (Chair)

Anushka Maji: +91 86174 78308 (Deputy-Chair)

Saarthak Samadder: +91 94330 48880 (Deputy-Chair)

Ritika Amlajiya: +91 80943 45186 (Board of Directors)

Shubankar Singha: +91 96767 30493 (Board of Directors)

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