ABOUT THE ORGANISER/ COLLEGE/UNIVERSITY
KIIT School of Law (KSOL), a constituent of Kalinga Institute of Industrial Technology (KIIT) Deemed to be University, is one of India’s premier law schools, committed to excellence in legal education, research, and professional development. Established with the vision of nurturing socially responsible and globally competent legal professionals, the School of Law offers a dynamic and rigorous academic environment that integrates theoretical foundations with practical application. The institution provides a wide range of undergraduate, postgraduate, and doctoral programs, combining a multidisciplinary curriculum with experiential learning through moot courts, legal aid clinics, internships, and research projects. Its distinguished faculty, modern infrastructure, and emphasis on innovation and ethics equip students to address complex legal challenges in a rapidly evolving global landscape.
With strong industry linkages, international collaborations, and a commitment to social justice, KIIT School of Law continues to shape future leaders in law, policy, and governance.
DETAILS ABOUT THE EVENT
The 1st KIIT International Moot Court Competition, hosted by the esteemed KIIT SCHOOL OF LAW in association with Nani Palkhivala Arbitration Centre (NPAC) as our Knowledge and Academic Partner with a moot proposition drafted by the renowned law firm Wadia Ghandy and Co., exploring the realms of International Commercial Arbitration, presents a unique opportunity for law students across the globe to challenge themselves intellectually and gain unparalleled exposure in the field of international law and dispute resolution.
WHO IS IT FOR / ELIGIBILITY TO PARTICIPATE
The competition shall be open for the law students who are duly enrolled and are pursuing an integrated 5-year or 3-year law program from any college or university recognised by the Bar Council of India.
MODE OF THE EVENT
OFFLINE MODE
LOCATON OF THE EVENT
KIIT SCHOOL OF LAW, BHUBANESHWAR, INDIA
REGISTRATION
Provisional Registration- https://forms.gle/1smMiBPFU5aUE4hF8
Final Registration- https://forms.gle/iw4EBwpt8MNvdoKo6
FEE DETAILS
Indian Teams — 8000 INR
International Teams — 150 USD
PRIZES
This year, we are thrilled to offer one of the highest prize pools in the country for a moot court competition, as a testament to our commitment to rewarding exceptional talent and hard work:
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Winners: ₹2,00,000/-
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1st Runners-Up: ₹1,00,000/-
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2nd Runners-Up: ₹75,000/-
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Best Speaker: ₹30,000/-
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Best Memorial: ₹30,000/-
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Best Researcher: ₹30,000/-
DEADLINES/ IMPORTANT DATES
Commencement of Provisional Registration – 31th May, 2025
Last Date of Provisional Registration – 21st June, 2025
Last Date of Final Registration – 5th July, 2025
Last date of seeking clarification (if any) – 5th July, 2025
Last date for submission of memorials (soft copy) – 28th July, 2025
Last date for submission of memorials (hard copy) – 29th August, 2025
Event Dates- 12th to 14th September, 2025
CONTACT INFORMATON
Sakshi Singh – +91 90629 66752
Soubhagya Khandual – +91 70779 57349
Shivani Ambastha – +91 72081 93979
Mannat Gupta – +91 73883 69673
