Provisions of Competition (Amendment) Act, 2023 comes into force w.e.f 18-05-2023

The Central Government appoints 18-05-2023 as the date on which the provisions of the Competition (Amendment) Act, 2023 come into force.

1. Sections 1 to 5 (both inclusive);

2. Sections 9 to 11 (both inclusive);

3. Sections 13 to 18 (both inclusive);

4. Section 19 (except clause f );

5. Sections 25 to 27 (both inclusive);

6. Section 29;

7. Sections 31 to 32 (both inclusive);

8. Sections 36 and 37;

9. Section 39;

10. Sections 41 to 44 (both inclusive);

11. Section 45 (except 64B).