Bringing you the Best Analytical Legal News
This column will have the round ups from the Supreme Court, the High Courts, the Tribunals and Commissions, all the Statutory Round ups and the highly viewed SCC Online Weekly Round Up.
A quick legal roundup to cover important stories from all High Courts this week.
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A quick legal roundup to cover important stories from all High Courts this week.
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Covering all the important criminal cases across various High Courts, this roundup provides a quick summary of cases such as Asaram Bapu’s Bail, ₹37.29 Cr ITC fraud case, Raj Thackeray’s stone pelting case, Hathras Gangrape and Murder Case, KIIT Student’s Death, and much more.
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This comprehensive roundup brings together the Court’s most impactful rulings and judicial developments from the month.
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Waqf (Amendment) Bill, 2025 receives assent of President on 5th April 2025.
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A quick legal roundup to cover important stories from all High Courts this week.
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A quick legal roundup to cover important stories from all High Courts this week.
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A quick legal roundup to cover important stories from all High Courts this week.
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A quick legal roundup to cover important stories from all High Courts this week.
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Top criminal cases on quashing of proceedings, arrest, bail, acquittal, and more.
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Delhi Government notifies various rules under the ambit of BNSS.
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As March comes to a close, it’s time to reflect on the significant judgments, orders, and developments from the Supreme Court. This roundup provides an overview of the top stories, important cases, and key updates that made headlines this month. It also highlights some never-before-reported judgments, notable cases from SCC Weekly, a “Know Thy Judge” feature, as well as appointments and transfers by the Supreme Court.
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A quick legal roundup to cover important stories from all High Courts this week.
Continue reading
A quick legal roundup to cover important stories from all High Courts this week.
Continue reading
A quick legal roundup to cover important stories from all High Courts this week.
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A quick legal roundup to cover important stories from all High Courts this week.
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Key rulings and landmark decisions from February 2025 shaping the legal landscape.
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Top criminal cases on quashing of proceedings, arrest, bail, acquittal, and more.
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SEBI introduces the concept of Artificial Intelligence vide its amendments in various Regulations.
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A quick legal roundup to cover important stories from all High Courts this week.
Continue reading