Shardul Amarchand Mangaldas & Co. to Host Roundtable on Technology Governance and the Future of the Internet Published on March 20, 2026March 20, 2026By Atul Kumar Leave a comment
Legislation Updates, Notifications Govt. Revises Variable Dearness Allowance Rates, Effective 1 April 2026
Op Eds, OP. ED. Broken Healers: Why India’s Medical Training System Has Become a Ticking Time Bomb for Doctors and Patients Alike
Legislation Updates, Notifications UGC Declares Rajeev Gandhi Institute of Technology & Management’s Degrees Invalid
Case Briefs, Supreme Court Executing Court Bound to Execute Decree as Passed; Can’t Modify Its Terms: Supreme Court
Case Briefs, Supreme Court Denial of appointment despite availability of vacancies discriminatory; Supreme Court directs appointment with notional benefits