Law Centre II (Umang Bhawan), Faculty of Law, University of Delhi, through its Debate and Discussion Society (DDS), is set to host the second edition of its Model United Nations Conference (MUN Conference 2.0) on 28th and 29th March 2026 at Umang Bhawan (Law Centre-ll) , University of Delhi.
Building upon the success of its inaugural edition, the upcoming conference seeks to provide a more refined and intellectually rigorous platform for student delegates to engage with contemporary global and national policy challenges through structured debate, diplomacy, and consensus-building.
About Law Centre II, University of Delhi
Established in 1971, Law Centre II is one of India’s leading legal institutions with a legacy of over five decades of academic excellence. Currently located at Umang Bhawan, Chhatra Marg, the Centre caters to nearly 3,000 students and is equipped with modern infrastructure and academic facilities. The institution places a strong emphasis on ethical legal education, critical inquiry, and research-orientation, supported by a distinguished faculty and alumni network, The Centre boasts of distinguished alumni network that includes esteemed academicians, accomplished researchers, prominent advocates, members of the judiciary, and senior bureaucrats.
Debate and Discussion Society (DDS)
The Debate and Discussion Society, Law Centre II, functions as a dynamic forum for cultivating critical thinking, public speaking, and leadership among students. DDS has consistently organized national-level debates, seminars, academic conferences, and flagship initiatives such as the National Debate Competition, National Model United Nations Conference, and the Viksit Bharat Leadership Dialogue, fostering informed discourse on law, governance, and public policy.
Model United Nations Conference 2.0
The second edition of the Law Centre II MUN aims to simulate international and national decision-making processes while equipping participants with essential skills in research, negotiation, articulation, and diplomacy. Rooted in the Faculty of Law’s academic ethos, the conference aspires to encourage meaningful dialogue on pressing issues affecting global peace, democratic institutions, and governance.
The conference theme, “Where Diplomacy Meets Purpose,” underscores its commitment to substantive deliberation and responsible leadership.
Committees and Agendas
The conference will feature the following committees:
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United Nations General Assembly — Disarmament and International Security Committee (UNGA-DISEC)
Agenda: Preventing the Proliferation of Weapons of Mass Destruction with special emphasis on the Iran Nuclear Deal.
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All India Political Parties Meet (AIPPM)
Agenda: Discussion and deliberation on electoral reforms in India, with special emphasis on the independence of the Election Commission of India.
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International Press
Responsible for journalistic coverage, analytical reporting, and photographic documentation of committee proceedings.
Awards and Prizes
To recognize excellence in diplomacy, research, and reporting, the conference offers several awards, including Best Delegate, High Commendation, Best Journalist, Best Photographer, along with cash prizes. All participants will receive certificates of participation, with awards evaluated on performance, procedure, research quality, and contribution to committee deliberations.
Registration and Eligibility
The conference is open to undergraduate and postgraduate students from all academic backgrounds. Prior MUN experience is not mandatory.
Registration details are as follows:
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University of Delhi students: Rs 1000/-
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Non-DU students: Rs 1180/- (inclusive of GST)
Dates to Remember
Registrations open on 15th January 2026 and close on 15th March 2026. The conference will be conducted on 28th — 29th March 2026 at Law Centre II, University of Delhi.
Organizing Committee
The conference is convened under the guidance of Prof. (Dr.) Anupam Jha, Patron in Chief and Professor-in-Charge, Law Centre II, with Prof. (Dr.) Vageshwari Deswal as Conference Convenor. The event is supported by Conference Advisory Members Prof. (Dr.) Pinki Sharma and Dr. Shabnam Conference Teacher Members Dr. Sumiti Ahuja, Dr. Santosh Upadhyay, Dr. Jupi Gogoi Dr. Pramod Tiwari, Dr. Ajay Sonawane and an extensive student organizing committee, reflecting collaborative institutional effort.
Conclusion
With its carefully curated agendas, experienced academic backing, and emphasis on principled diplomacy, Model United Nations Conference 2.0 at Law Centre II promises to be a significant academic engagement for students interested in international relations, constitutional governance, and policy discourse.
Contact and support
For any query or further information, please feel free to contact
AB Raja Choudhary (Student Convenor)
+91 9864978914
Aditya shukla (Student Co- Convenor)
+91 77728 50326
Sarthak Arora (Student Co- Convenor)
+91 96254 01101
Tulika Singh (Student Secretary)
+91 91426 53996
Sunny Mehta (Student Secretary)
+91 91993 48150
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