NHRC takes suo motu cognizance of reported attacks on three journalists in Kerala, Manipur, and Tripura
The NHRC sought detailed reports from the Director Generals of Police of all three states within two weeks.
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Symbiosis Law School Hyderabad wins Asia Pacific Vis Pre-Moot 2025
The team from Symbiosis Law School, Hyderabad, comprising Tanisha Nambisan, Varsha Ganji, Aishwarya S, and Ananya Jha, emerged victorious at the Asia Pacific Vis Pre-Moot 2025, held in Malaysia. Competing among 100+ global teams, they secured the top position after intense arbitration rounds, marking a proud achievement for the institution.
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IT Rules 2025 Amendment: Strengthening Due Diligence for Intermediaries against Deepfakes and Unlawful Content
All platforms to remove unlawful content within 36 hours of receipt of actual knowledge by Court or Government.
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“Apology is accepted; he deserves a chance”: Jharkhand High Court expunges contempt remarks against advocate over hooliganism in open Court
“Apology made by the petitioner in person has got no doubt in mind that contemner in the present case has given or tendered a sincere apology and has satisfied the Court of his undertaking to never repeat such an act again.”
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Delhi High Court restrains creation of third-party rights in property dispute; holds that subject property must be preserved pending adjudication
The Court noted that the subject property deserves preservation till the appeal is decided.
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Call for Papers | MNLU Chhatrapati Sambhajinagar Student Law Review (Vol. IV, 2025) | Submit by December 31
Maharashtra National Law University, Chhatrapati Sambhajinagar invites submissions for Volume IV of the MNLU-CS Student Law Review, its annual double-blind, peer-reviewed flagship journal. Students and research scholars are encouraged to submit original papers on any contemporary legal issue by December 31, 2025.
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BCI issues warning on Unregistered Collaborations between Indian and Foreign Law Firms
Violation of the 2022 rules and Supreme Court of Guidelines will lead to disciplinary actions.
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King of Bahrain issues Royal Decree appointing former ASG Dr Pinky Anand as Member of Dispute Resolution Panels of BICC
In her extensive legal career, Dr Pinky Anand has also represented India in various national and international fora including BRICS. She is a founding member of BRICS Legal Forum.
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Juvenile Justice Act prevails over Muslim Personal Law; Adopted child entitled to same status as biological child: Madras High Court
“A child below 18 years cannot obviously give consent. So this expression “consent” must be understood as ascertaining its wishes.”
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NHRC takes suo motu cognizance of reported abduction and murder of differently abled RTI activist in Gujarat
The NHRC issued notice to the State DGP, calling for a detailed report on the matter within two weeks.
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SAM & Co. advises Tau Investment & J. B. Chemicals in Securing Conditional CCI Nod for the Torrent-JB Chemicals Deal
Approval covers the proposed stake purchase and subsequent amalgamation of JB Chemicals with Torrent.
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Israel as Occupying Power is obliged to ensure that population of Occupied Palestinian Territory gets the essential supplies of daily life: ICJ
The Court found that the local population in the Gaza Strip has been inadequately supplied within the meaning of Article 59 of the Fourth Geneva Convention. In such a situation, Israel, as the occupying Power, is under an obligation to agree to and facilitate relief schemes.
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Delhi High Court grants relief to WOW! MOMOS; restrains use of mark WOW BURGER
“The dominant feature of the marks WOW MOMO and WOW BURGER is clearly the prefix ‘WOW’, as the suffix in each mark merely refers to the food item in respect of which the mark is being used. The dominant feature of the two marks, i.e. WOW, is identical.”
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Call for Articles, Slogan Writing & Poster Making Competition by We Youngster Foundation in collaboration with Pro Bono Club, Faculty of Law, University of Lucknow [Submit by November 10, 2025]
We Youngsters Foundation, in collaboration with the Pro Bono Club, Faculty of Law, University of Lucknow, announces Paighaam ’25, a national-level initiative featuring Call for Articles, Poster Making, and Slogan Writing Competitions promoting family values, ethics, and social reform.
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