The Insolvency Law Academy (ILA) is hosting the 4th Annual Conference from 24 — 26 January 2026 at the sprawling cinematic complex, Ramoji Film City, Hyderabad, Telangana (ILA 2026 Conference). The theme of the 2026 Conference is Insolvency Law and Policy: Geopolitics and India’s Journey To 2047. Over the period of three years, the ILA Annual Conference has emerged as a distinguished forum in the insolvency sector, fostering thought leadership, policy dialogue, professional exchange, and drawing wide recognition and participation.
Building upon the success of its previous editions, the Hyderabad conference seeks to hold a vibrant dialogue among academia, practitioners, regulators, and the judiciary on the insolvency and relates issues emerging from the geo-political developments. The discussions aim to support India’s aspiration of becoming a developed nation by 2047, while positioning insolvency law as a foundational pillar of the country’s economic aspirations to become the third largest economy in the near future. A distinguished panel of speakers comprising judges, leading insolvency professionals, academics, and policymakers will share their insights at the Conference.
About ILA
Established in 2022, ILA is an institute of excellence in insolvency. An independent think tank and research institution, ILA contributes to robust and evidence-based policy making and enhancement of professional and ethical standards in the insolvency industry through cutting-edge research, innovation and development of best practices.
Who Should Attend
The conference would be beneficial for various kinds of professionals such as, Insolvency Professionals, Judges, Policy Makers, Regulators, Banks and Financial Institutions, Asset Reconstruction Companies, Academicians, Insolvency Scholars, In-house Counsels, Independent Lawyers, Valuers, Financial Consultants, Distressed Asset Investors, Chartered Accountants, Company Secretaries, and Businesspersons.
How to Register
Registration for the conference is open. Register HERE.
EVENT TIMINGS:*
|
Day and Date |
Start |
End |
|
Saturday, 24th January 2026 |
3:00 PM |
6:30 PM |
|
Sunday, 25th January 2026 |
9:30 AM |
6:00 PM |
|
Monday, 26th January 2026 |
9:30 AM |
3:30 PM |
*Kindly note that the scheduled timing is tentative and subject to change.
Registration Fee (Amount in INR per person) *
|
Category |
Fee |
Total Fee Payable |
|
Registration |
Rs. 16,949 + 18% GST |
Rs. 20,000/- |
|
Academic Registration (20% discount) |
Rs. 13,559 + 18% GST |
Rs. 16,000/- |
|
Accompanying Person |
Rs. 8,475 + 18% GST |
Rs. 10,000/- |
|
Attending only on 25th January 2026 |
Rs. 8,000 + 18% GST |
Rs. 9,440/- |
*Registration fee includes high tea, lunch, and dinner.
Accommodation
ILA has negotiated special hotel room rates for conference delegates and speakers. These discounted rates may be availed by using the promo code which shall be received after completing the registration process. For more information, please click HERE.
Sponsorship Opportunities
ILA is a not-for-profit public charitable trust which relies on market support to continue to grow and carry out activities independently. The ILA 2026 conference offers opportunities to the sponsors to promote their brand and services at this international event. For information about sponsorship opportunities, please click HERE.
To learn more about Insolvency Law Academy and conference, visit Insolvency Law Academy.
