On 28-11-2025, the Reserve Bank of India (‘RBI’) issued Directions and Notifications. The Directions are 244 and 3 guidelines covering a wide spectrum of regulatory and operational aspects for the financial sector.
These span credit card facilities, credit resource management, prudential norms, governance standards, Cash Reserve Ratio (‘CRR’), Statutory Liquidity Ratio (‘SLR’), interest rate regulations, asset liability management, income recognition, asset classification, and treatment of wilful defaulters.
The comprehensive framework applies to commercial banks, NBFCs, small finance banks, payment banks, local area banks, regional rural banks, urban cooperative banks, all-India financial institutions, and rural cooperative banks, reflecting RBI’s intent to strengthen prudential oversight and ensure stability across India’s diverse financial ecosystem.
In addition, notifications on KYC compliance and consolidation of regulations were also issued, superseding and replacing earlier circulars.
Following is the list of RBI’s Directions/Notifications issued:
-
Reserve Bank of India (Credit Information Companies — Managing Risks in Outsourcing) Directions, 2025
-
Reserve Bank of India (Credit Information Companies) Directions, 2025
-
Reserve Bank of India (Asset Reconstruction Companies — Know Your Customer) Directions, 2025
-
Reserve Bank of India (Asset Reconstruction Companies — Treatment of Wilful Defaulters and Large Defaulters) Directions, 2025
-
Reserve Bank of India (Asset Reconstruction Companies — Credit Information Reporting) Directions, 2025
-
Reserve Bank of India (Asset Reconstruction Companies) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Miscellaneous) Directions, 2025
-
Reserve Bank of India (Non-Operative Financial Holding Company) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Microfinance Institution) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Peer to Peer Lending Platform) Directions, 2025
-
Reserve Bank of India (Mortgage Guarantee Companies) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Account Aggregator) Directions, 2025
-
Reserve Bank of India (Core Investment Companies) Directions, 2025
-
Reserve Bank of India (Standalone Primary Dealers) Directions, 2025
-
Reserve Bank of India (Housing Finance Companies) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Climate Finance and Management of Climate Change Risks) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Managing Risks in Outsourcing) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Responsible Business Conduct) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Know Your Customer) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Prudential Norms on Declaration of Dividends) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Financial Statements: Presentation and Disclosures) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Treatment of Wilful Defaulters and Large Defaulters) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Resolution of Stressed Assets) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Income Recognition, Asset Classification and Provisioning) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Asset Liability Management) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Classification, Valuation and Operation of Investment Portfolio) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Securitisation Transactions) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Transfer and Distribution of Credit Risk) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Concentration Risk Management) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Credit Risk Management) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Credit Information Reporting) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Credit Cards: Issuance and Conduct) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies— Credit Facilities) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Acceptance of Public Deposits) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Prudential Norms on Capital Adequacy) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Governance) Directions
-
Reserve Bank of India (Non-Banking Financial Companies — Undertaking of Financial Services) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Branch Authorisation) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Voluntary Amalgamation) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Acquisition of Shareholding or Control) Directions, 2025
-
Reserve Bank of India (Non-Banking Financial Companies — Registration, Exemptions and Framework for Scale Based Regulation) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Miscellaneous) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Managing Risks in Outsourcing) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Responsible Business Conduct) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Know Your Customer) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Financial Statements: Presentation and Disclosures) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Treatment of Wilful Defaulters and Large Defaulters) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Resolution of Stressed Assets) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Income Recognition, Asset Classification and Provisioning) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Asset Liability Management) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Classification, Valuation, and Operation of Investment Portfolio) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Securitisation Transactions) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Transfer and Distribution of Credit Risk) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Concentration Risk Management) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Credit Risk Management) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Credit Information Reporting) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Credit Facilities) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Resource Raising Norms) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions (AIFIs) — Prudential Norms on Capital Adequacy) Directions, 2025
-
Reserve Bank of India (All India Financial Institutions — Undertaking of Financial Services) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Miscellaneous) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Managing Risks in Outsourcing) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Responsible Business Conduct) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Know Your Customer) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Prudential Norms on Declaration of Dividends) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Financial Statements: Presentation and Disclosures) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Treatment of Wilful Defaulters and Large Defaulters) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Resolution of Stressed Assets) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Income Recognition, Asset Classification and Provisioning) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Asset Liability Management) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Classification, Valuation, and Operation of Investment Portfolio) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Interest Rates on Advances) Directions, 2025
-
Reserve Bank of India (Rural Cooperative Banks— Transfer and Distribution of Credit Risk) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Concentration Risk Management) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Credit Risk Management) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Credit Information Reporting) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Debit Cards: Issuance and Conduct) Directions, 2025
-
Reserve Bank of India (Rural Cooperative Banks — Credit Facilities) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Interest Rate on Deposits) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Prudential Norms on Capital Adequacy) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Cash Reserve Ratio and Statutory Liquidity Ratio) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Governance) Directions
-
Reserve Bank of India (Rural Co-operative Banks — Undertaking of Financial Services) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Digital Banking Channels Authorisation) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Branch Authorisation) Directions, 2025
-
Reserve Bank of India (Rural Co-operative Banks — Voluntary Amalgamation) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Miscellaneous) Directions
-
Reserve Bank of India (Urban Co-operative Banks — Managing Risks in Outsourcing) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Responsible Business Conduct) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Know Your Customer) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Prudential Norms on Declaration of Dividends) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Financial Statements: Presentation and Disclosures) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Treatment of Wilful Defaulters and Large Defaulters) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Resolution of Stressed Assets) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Income Recognition, Asset Classification and Provisioning) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Asset Liability Management) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Classification, Valuation and Operation of Investment Portfolio) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Interest Rates on Advances) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Transfer and Distribution of Credit Risk) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Concentration Risk Management) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Credit Risk Management) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Credit Information Reporting) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Credit Cards and Debit Cards: Issuance and Conduct) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Credit Facilities) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Interest Rate on Deposits) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Prudential Norms on Capital Adequacy) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Cash Reserve Ratio and Statutory Liquidity Ratio) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Governance) Directions
-
Reserve Bank of India (Urban Co-operative Banks — Undertaking of Financial Services) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Digital Banking Channels Authorisation) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Branch Authorisation) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Voluntary Amalgamation) Directions, 2025
-
Reserve Bank of India (Urban Co-operative Banks — Licensing, Scheduling and Regulatory Classification) Guidelines, 2025
-
Reserve Bank of India (Regional Rural Banks — Miscellaneous) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Responsible Business Conduct) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Know Your Customer) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Financial Statements: Presentation and Disclosures) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Treatment of Wilful Defaulters and Large Defaulters) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Resolution of Stressed Assets) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Income Recognition, Asset Classification and Provisioning) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Asset Liability Management) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Classification, Valuation, and Operation of Investment Portfolio) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Interest Rates on Advances) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Transfer and Distribution of Credit Risk) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Concentration Risk Management) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Credit Risk Management) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Credit Information Reporting) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Credit Cards and Debit Cards: Issuance and Conduct) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Credit Facilities) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Interest Rate on Deposits) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Prudential Norms on Capital Adequacy) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Cash Reserve Ratio and Statutory Liquidity Ratio) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Governance) Directions
-
Reserve Bank of India (Regional Rural Banks — Undertaking of Financial Services) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Digital Banking Channels Authorisation) Directions, 2025
-
Reserve Bank of India (Regional Rural Banks — Branch Authorisation) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Miscellaneous) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Managing Risks in Outsourcing) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Responsible Business Conduct) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Know Your Customer) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Prudential Norms on Declaration of Dividends) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Financial Statements: Presentation and Disclosures) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Treatment of Wilful Defaulters and Large Defaulters) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Resolution of Stressed Assets) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Income Recognition, Asset Classification and Provisioning pertaining to Advances) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Asset Liability Management) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Classification, Valuation, and Operation of Investment Portfolio) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Interest Rates on Advances) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Transfer and Distribution of Credit Risk) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Concentration Risk Management) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Credit Risk Management) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Credit Information Reporting) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Debit Cards: Issuance and Conduct) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Credit Facilities) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Interest Rate on Deposits) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Prudential Norms on Capital Adequacy) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Cash Reserve Ratio and Statutory Liquidity Ratio) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Governance) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Digital Banking Channels Authorisation) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Branch Authorisation) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Voluntary Amalgamation) Directions, 2025
-
Reserve Bank of India (Local Area Banks — Acquisition and Holding of Shares or Voting Rights) Directions, 2025
-
Reserve Bank of India (Payments Banks — Miscellaneous) Directions, 2025
-
Reserve Bank of India (Payments Banks — Managing Risks in Outsourcing) Directions, 2025
-
Reserve Bank of India (Payments Banks — Responsible Business Conduct) Directions, 2025
-
Reserve Bank of India (Payments Banks — Know Your Customer) Directions, 2025
-
Reserve Bank of India (Payments Banks — Prudential Norms on Declaration of Dividend) Directions, 2025
-
Reserve Bank of India (Payments Banks — Financial Statements: Presentation and Disclosures) Directions, 2025
-
Reserve Bank of India (Payments Banks — Asset Liability Management) Directions, 2025
-
Reserve Bank of India (Payments Banks — Classification, Valuation, and Operation of Investment Portfolio) Directions, 2025
-
Reserve Bank of India (Payments Banks — Debit Cards: Issuance and Conduct) Directions, 2025
-
Reserve Bank of India (Payments Banks — Interest Rate on Deposits) Directions, 2025
-
Reserve Bank of India (Payments Banks— Prudential Norms on Capital Adequacy) Directions, 2025
-
Reserve Bank of India (Payments Banks — Cash Reserve Ratio and Statutory Liquidity Ratio) Directions, 2025
-
Reserve Bank of India (Payments Banks — Governance) Directions, 2025
-
Reserve Bank of India (Payments Banks — Undertaking of Financial Services) Directions, 2025
-
Reserve Bank of India (Payments Banks — Digital Banking Channels Authorisation) Directions, 2025
-
Reserve Bank of India (Payments Banks — Branch Authorisation) Directions, 2025
-
Reserve Bank of India (Payments Banks — Voluntary Amalgamation) Directions, 2025
-
Reserve Bank of India (Payments Banks — Acquisition and Holding of Shares or Voting Rights) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Miscellaneous) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Climate Finance and Management of Climate Change Risks) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Managing Risks in Outsourcing) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Responsible Business Conduct) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Know Your Customer) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Prudential Norms on Declaration of Dividends) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Financial Statements: Presentation and Disclosures) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Treatment of Wilful Defaulters and Large Defaulters) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Resolution of Stressed Assets) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Income Recognition, Asset Classification and Provisioning) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Asset Liability Management) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Classification, Valuation, and Operation of Investment Portfolio) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Interest Rates on Advances) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Securitisation Transactions) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Transfer and Distribution of Credit Risk) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Concentration Risk Management) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Credit Risk Management) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Credit Information Reporting) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Credit Cards and Debit Cards: Issuance and Conduct) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Credit Facilities) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Interest Rate on Deposits) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Resource Raising Norms) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Prudential Norms on Capital Adequacy) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Cash Reserve Ratio and Statutory Liquidity Ratio) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Governance) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Undertaking of Financial Services) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Digital Banking Channels Authorisation) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Branch Authorisation) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Voluntary Amalgamation) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Acquisition and Holding of Shares or Voting Rights) Directions, 2025
-
Reserve Bank of India (Small Finance Banks — Licensing) Guidelines, 2025
-
Reserve Bank of India (Commercial Banks — Miscellaneous) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Forthcoming Instructions) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Climate Finance and Management of Climate Change Risks) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Managing Risks in Outsourcing) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Responsible Business Conduct) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Know Your Customer) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Prudential Norms on Declaration of Dividends and Remittance of Profit) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Financial Statements: Presentation and Disclosures) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Treatment of Wilful Defaulters and Large Defaulters) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Resolution of Stressed Assets) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Income Recognition, Asset Classification and Provisioning) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Asset Liability Management) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Classification, Valuation, and Operation of Investment Portfolio) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Interest Rates on Advances) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Securitisation Transactions) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Transfer and Distribution of Credit Risk) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Concentration Risk Management) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Credit Risk Management) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Credit Information Reporting) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Credit Cards and Debit Cards: Issuance and Conduct) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Credit Facilities) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Interest Rate on Deposits) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Resource Raising Norms) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Prudential Norms on Capital Adequacy) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Cash Reserve Ratio and Statutory Liquidity Ratio) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Governance) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Undertaking of Financial Services) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Digital Banking Channels Authorisation) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Branch Authorisation) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Voluntary Amalgamation) Directions, 2025
-
Reserve Bank of India (Commercial Banks — Acquisition and Holding of Shares or Voting Rights) Directions, 2025
-
Reserve Bank of India (Setting Up of Wholly Owned Subsidiaries by Foreign Banks) Guidelines, 2025
-
Reserve Bank of India (Universal Banks- Licensing) Guidelines, 2025
-
Compliance with Know Your Customer (KYC) norms
-
Consolidation of Regulations — Withdrawal of circulars
-
Compliance with Know Your Customer (KYC) norms
Read RBI’s Directions and Notifications all on SCC Online
*Shubhi Srivastava, Editor.
** Kriti Kumar, Senior Editor.
