The Training and Placement Cell of Symbiosis Law School, Hyderabad (SLS-H), in collaboration with the ICSI Hyderabad Chapter, successfully organized a Career Development Session on “Career Opportunity as a Company Secretary.” The session aimed to acquaint students with the evolving landscape of the Company Secretary (CS) profession and the increasing significance of corporate governance in modern business environments.
The interactive session provided students with valuable insights into the roles, responsibilities, and career trajectory of a Company Secretary, detailing the step-by-step process of qualification and the diverse opportunities available across industries. The speakers emphasized the CS profession’s expanding role in ensuring regulatory compliance, ethical governance, and strategic business decision-making, making it one of the most sought-after career paths in the corporate world today.
The session also highlighted how Company Secretaries contribute to corporate governance, mergers and acquisitions, securities regulation, and boardroom advisory functions, positioning themselves as indispensable pillars of organizational integrity and sustainability. Students were encouraged to view the CS qualification not merely as a credential, but as a gateway to a multifaceted and impactful career in corporate law and management.
This initiative served as an enriching platform for students to engage directly with professionals from the Institute of Company Secretaries of India (ICSI), helping them gain practical knowledge, career guidance, and clarity about the dynamic nature of the CS profession.
Through such collaborations, Symbiosis Law School, Hyderabad continues its commitment to fostering career-oriented learning experiences, bridging academia with industry, and preparing students to thrive as competent professionals in an increasingly competitive legal and corporate environment.
