About the Organisers
Lex Omnia Moot Court Competition 2025 is jointly presented by Waves, the annual cultural fest of BITS Pilani Goa, and the Moot Court Society of NALSAR University of Law, Hyderabad. Waves is one of India’s leading cultural festivals, renowned for star-studded performances and nationwide participation. SCC Online is the Media Partner for the event.
Details of the Event
Lex Omnia is a flagship event of Waves, scheduled from 31st October to 2nd November 2025 at the BITS Pilani, KK Birla Goa Campus. The competition begins with the Memo Selection Round; the top 32 teams advance to Oral Rounds comprising preliminaries, quarterfinals, semifinals, and finals.
Eligibility
Open to all bona fide undergraduate law students enrolled in 3-year or 5-year LL.B. programs. Teams may consist of 3 members (2 speakers and 1 researcher). Cross-institutional teams are allowed, and institutions may send multiple teams.
Location
Offline event at BITS Pilani, KK Birla Goa Campus, Goa, India.
Registration/Submission Procedure: Teams must register via the official registration form.
Important Dates
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Proposition Release: 12 Sept 2025
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Clarification Deadline: 20 Sept 2025
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Clarifications Released: 22 Sept 2025
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Registration Deadline: 1 Oct 2025
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Memorial Submission: 10 Oct 2025
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Memo Qualifier Results: 15 Oct 2025
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Researcher’s Test & Oral Rounds: 31 Oct-2 Nov 2025
Fee Details
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Round 1 (Memorial Submission): ₹2,500 per team
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Round 2 (Oral Rounds at BITS Goa): ₹14,500 per team (inclusive of accommodation, and event passes)
Prizes
Awards will be given for:
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Best Team
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Runner-Up Team
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Best Speaker
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Best Researcher
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Best Memorial
Contact Information:
Email: waves25lexomnia@gmail.com
To know more click on Proposition – Lex Omnia 2025, Brochure – Lex Omnia 2025 and Rulebook – Lex Omnia 2025
