Chhattisgarh HC designates Senior Advocates

Chhattisgarh High Court: On 07-08-2025, the Full Court of Chhattisgarh High Court designated three advocates as Senior Advocates in exercise of powers conferred under section 16 of the Advocates Act, 1961, read with Rule 7 of the High Court of Chhattisgarh (Designation of Senior Advocates) Rules, 2018, and in pursuance of the judgment in Indira Jaising v. Supreme Court of India, (2017) 9 SCC 766.

The following advocates were hereby designated as Senior Advocates with immediate effect:

  1. Ashok Kumar Varma
  2. Manoj Vishwanath Paranjpe
  3. Sunil Otwani

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