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Orissa HC quashes Permanent Debarment of higher judiciary aspirant from Government Service over procedural lapse

Orissa HC quashes Permanent Debarment of higher judiciary aspirant from Government Service over procedural lapse

Published on June 25, 2025June 25, 2025By Santosh Singh

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Previous storyOrissa HC quashes Permanent Debarment of higher judiciary aspirant from Government Service over procedural lapse

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