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Supreme Court grants interim bail to Professor Ali Khan Mahmudabad; Orders SIT to investigate his social media post on Operation Sindoor

Supreme Court grants interim bail to Professor Ali Khan Mahmudabad; Orders SIT to investigate his social media post on Operation Sindoor

Published on May 21, 2025May 21, 2025By Santosh Singh

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Previous storySupreme Court grants interim bail to Professor Ali Khan Mahmudabad; Orders SIT to investigate his social media post on Operation Sindoor

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