Interviews Archives

Interviews

Bridging Law and Technology: A Legacy Forged by Mahua Roy Chowdhury

Interviewee: Mahua Roy Chowdhury¹
Interviewed by Anish Mishra²

Interviews

Where Law Meets Governance: Dipshreeya Das on Training India’s Legal and Administrative Minds

Interviewee: Ms Dipshreeya Das¹
Interviewed by Ashutosh Verma²

Interviews

From Counsel to Constitutional Strategist: Insights from Senior Advocate Sanjay Jain

Interviewee: Mr. Sanjay Jain¹
Interviewed by Shaleen Bareja²

Interviews

In Conversation with Faizan Ahmed on his BCL Journey

Interviewee Mr. Faizan Ahmed¹
Interviewed by Mr Taha Bin Tasneem²

Interviews

Law, Justice, and the Human Spirit: Reflections with Professor V.S. Mishra

In conversation with Prof. V.S. Mishra, a distinguished faculty member at the Faculty of Law, Banaras Hindu University.

Interviewed by Anushka Sharma¹

Interviews

Leadership in Law: Navigating Complexity, Mentoring Talent, and Shaping the Future at the Helm of Disputes: Kochhar & Co.’s Partner, Manish Dembla’s Perspective on Growth, Litigation, and Legal Innovation

Interviewee: Mr. Manish Dembla¹

Interviewer: Ms. Khushi Gandhi²

Interviews

Law as Legacy and Service: A Conversation with Mr. Homiar N. Vakil

Interviewed by Khushi Kalyani Gautam¹

Interviews

Bridging Innovation with Integrity: Mr. Shahabaz Khan ¹ on Telecom Law, Technology Transfer, and Vigilance

Interviewed by Khushi Gandhi²

Interviews

Patience, Honesty, Diligence: Deepak Joshi’s Roadmap to Supreme Court Practice

Interviewed by Anish Mishra¹

Interviews

Charting New Frontiers in International Arbitration: An In-Depth Dialogue with Niyati Ahuja

Interviewed by Aarohi Mishra¹

Interviews

Guarding the Profession, Guiding the Future: A Dialogue with Murari Tiwari

Interviewee: Mr Murari Tiwari¹

Interviewed by Shaleen Bareja²

Interviews

Navigating Academia, Policy, and Law: Dr. Prabhat Kumar Saha’s Perspective

Interviewee: Dr Prabhat Kumar Saha¹

Interviewed by Anushka Sharma²

Interviews

Bhushan Rajaram’s G.V. Bhushan shares thoughts on technology law, data privacy, cybersecurity and AI

Interviewed by Anish Mishra

Interviews

In Conversation with Siddharth Raja on His Contributions Towards Avtar Singh’s Company Law, 18th Edition, published by EBC

Interviewed by Divyansh Morolia

Interviews

Abhidha Gupta’s road to AIR 1 in Haryana Judicial Services Examination, 2024

Interviewee: Abhidha Gupta¹

Interviewed by Kanishka Chopra²

Interviews

From IP Strategy to Legal Leadership: Ms. Navneet Momi’s Vision for the Future of Intellectual Property

Interviewee: Ms. Navneet Momi¹

Interviewed by Ms Kanishka Chopra²

Interviews

Learning, Leading, and Lawyering: Shaleen Tiwari on Mentorship and Growth

Interviewed by Anushka Sharma

Interviews

Insolvency, Advocacy, and Beyond: A Conversation with Advocate Pranav Gupta

Interviewed by Sidhanth Singh

Interviews

Beyond the Courtroom: Dr. Mohammad Umar talks about Making Justice Accessible

Interviewed by Ashutosh Verma

Interviews

Litigation, Integrity, and the Future of Law: In conversation with Senior Advocate Malvika Trivedi

Interviewed by Shaleen Bareja