CAM advised HDB Financial Services Limited (“Company”), as the Indian legal counsel to the Company in its initial public offering of 168,918,917 equity shares aggregating to ₹ 125,000.0 million (“Offer”). The Offer consisted of a fresh issue of 33,783,782 equity shares aggregating to ₹ 25,000.0 million and an offer for sale of 135,135,135 equity shares aggregating to ₹ 100,000.0 million by HDFC Bank Limited (“Promoter”).
The Offer is the largest public issue by a non-banking financial company and was subscribed 16.69 times, with the portion reserved for qualified institutional buyers being subscribed 55.47 times.
The book running lead managers to the Offer were JM Financial Limited, BNP Paribas, BofA Securities India Limited, Goldman Sachs (India) Securities Private Limited, HSBC Securities and Capital Markets (India) Private Limited, IIFL Capital Services Limited (Formerly known as IIFL Securities Limited), Jefferies India Private Limited, Morgan Stanley India Company Private Limited, Motilal Oswal Investment Advisors Limited, Nomura Financial Advisory and Securities (India) Private Limited, Nuvama Wealth Management Limited and UBS Securities India Private Limited (“BRLMs”).
The transaction team was led by Devaki Mankad, Partner (Regional Co-Head – Capital Markets – West) with assistance from Akash Joshi, Senior Associate, Raksha Raina, Associate; Urmil Shah, Associate; Nayanika Gupta, Associate; Gaurav Lalwani, Associate; Janhavi Deshmukh, Associate; and Yashi Gulecha, Associate.
The team was supported by Yash J. Ashar, Senior Partner; and Gaurav Gupte, Partner.
Excerpt: CAM advised HDB Financial Services Limited , as the Indian legal counsel to the Company in its initial public offering of 168,918,917 equity shares aggregating to ₹ 125,000.0 million.
