IALS, Pune | Diploma in Housing Laws 2023-24 (Online Program)

Institute of Advanced Legal Studies (IALS) announces Online Diploma in Housing Laws (an autonomous Diploma Course of the Indian Law Society). About

Diploma in Housing Laws

Institute of Advanced Legal Studies (IALS) announces Online Diploma in Housing Laws (an autonomous Diploma Course of the Indian Law Society).

About the Course:

The Institute of Advanced Legal Studies, an allied institution of the Indian Law Society, initiated this unique course — Diploma in Housing Laws in the year 1995. It is there on the legal landscape without any challenges until now. The course is designed to educate the laymen, students of law and also the professionals which has received overwhelming response since its induction.

The course on Housing Laws is very exhaustive and the purpose of training is to provide information about the laws related to Immovable property, Housing and Real Estate, in India. During the training, the participants are exposed to different laws and provisions related to land and building.

The course also entails a separate discussion with experts on RERA.

The course is designed to train the professionals, like the Architects, Civil Engineers, Promoters and Builders and Lawyers engaged in Real Estate, formation of housing societies and construction.

All these years this course was being conducted face to face with the resource persons. Now the Institute has decided to conduct the course online through G-Meet for the benefit of the participants residing outside Pune and for working professionals.

Pedagogics:

It is designed to be taught in an interactive environment and will use technology to ensure participative lectures. The participative nature will also be followed in the evaluation of students via lecture analysis, objective tests.

Classes will be held four days in a week, between 6.00 p.m. to 8.00 p.m. — which is suitable for the working professionals.

The faculty comprises of highly eminent lawyers from the Pune Bar, Senior Professors of ILS Law College and industry experts to ensure that the participants learn from the best!

Eligibility:

  • Graduate of any recognized University in any discipline; or

  • Candidates who are perusing 4th & 5th year BA LLB Degree programme in Law; or

  • Diploma in any discipline or any equivalent diploma from a recognized Institution

Details of the Course:

Date of Commencement:

4th March 2024

Duration of the course

4th March to 4th June 2024 (subject to holidays and other contingencies)

3 months approximately (32 units of teaching & written exam)

Beneficiaries of this course

(1) Advocates (2) Law students (4) Officers from Government Legal Departments and Private Companies (5) Engineers (6) Architects (7) Professors

Days

Monday to Thursday (subject to availability of the Resource persons)

Timings

6.00 p.m. to 8.00 p.m.

Fees Inclusive of Reading Material

For current ILS Students — Rs.23,600/- (Including GST)

For Other Students and Professionals — Rs.47,200/- (Including GST)

Payment Mode

Payment Mode: Online Only

Payment can be done online through Direct SBI, Net banking and Credit card

(Once you click on Proceed to Pay, webpage of SBI online will open-chose your option of payment)

Debit Cards payments are NOT acceptable.

Seats

Limited

Examination
Certification

At the end of the course the final assessment of the student is done based on

  • Lecture analysis

  • Group Discussion

  • Attendance for the lectures

  • Final Online examination

Break up of marks:

  • Lecture analysis (10 marks)

  • Attendance for lectures (10 marks)

  • Final Online written examination (80 marks)

Total Exam Marks — 100

Passing percentage — 50%

Note — After completion of the final assessment, the final diploma Certificates of the PG diploma course, with seal and signature of the President of the Indian Law Society shall be issued.

Learning Outcome:

  • It acquaints the participants with basic understanding of how real estate market function.

  • It introduces the participants with relevant laws, principles and practices in real estate business.

  • It familiarizes the participants with property documentation, legal, financial and valuation aspects.

  • Conceptualizing, initiating and analyzing to negotiating, financing and closing the transactions relating to landed property.

Course Coordinator:

  • Ms. Sathya Narayan, Director, IALS

  • Ms. Pooja Kannurkar, Research Assistant, IALS (9730851022)

For queries: You may write to us at ials@ilslaw.in or call on 9422060258 (Ms Manjusha Gurjar)

Click Here for the Flyer.

Click Here for the Course Contents.

Click Here for the Frequently Asked Questions.

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