DELHI HIGH COURT


The President transfers Justice Satish Chandra Sharma, Chief Justice, Telangana High Court, as the Chief Justice of the Delhi High Court. 


GAUHATI HIGH COURT


The President appoints Justice Rashmin Manharbhai Chhaya, Judge of the Gujarat High Court, to be the Chief Justice of Gauhati High Court with effect from the date he assumes charge of his office.

 


RAJASTHAN HIGH COURT


The President appoints Justice Shinde Sambhaji Shiwaji, Judge of the Bombay High Court, to be the Chief Justice of Rajasthan High Court with effect from the date he assumes,charge of his office.

 


UTTRAKHAND HIGH COURT


The President appoints Justice Vipin Sanghi, Judge of the Delhi High Court, to be the Chief Justice of Uttarakhand High Court with effect from the date he assumes charge of his office.

 


HIMACHAL PRADESH HIGH COURT


The President appoints Justice Amjad Ahtesham Sayed, Judge of the Bombay High Court, to be the Chief Justice of Himachal Pradesh High Court with effect from the date he assumes charge of his office.

 


TELANGANA HIGH COURT


The President appoints Justice Ujjal Bhuyan, Judge of the Telangana High Court, to be the Chief Justice of Telangana High Court with effect from the date he assumes charge of his office.



KARNATAKA HIGH COURT


The President appoints Justice Alok Aradhe, senior-most Judge of the Karnataka High Court, to perform the duties of the office of the Chief Justice of that High Court, with effect from 03.07.2022.

 

Ministry Of Law & Justice

 

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