New Delhi, December 08, 2025: Lakshmikumaran & Sridharan Attorneys advised and acted for Sai Parenteral’s Limited and its Singapore subsidiary, Sai Parenterals Pte Limited in their cross-border acquisition of 74.6% equity stake in Noumed Pharmaceuticals Pty Ltd (Australia) through a combination of secondary purchase from Noumed Life Sciences Limited (United Kingdom) along with primary subscription by way of a convertible loan.
The team provided comprehensive end-to-end legal support across all stages of the transaction, including drafting, review, negotiation, and finalisation of a suite of complex transaction documents.
As part of transactional support, the firm played a central role in coordinating and managing the closing process and liaising with multiple stakeholders across jurisdictions to facilitate a seamless completion.
The team from Lakshmikumaran & Sridharan Attorneys comprised of Noorul Hassan (Executive Partner), Shipra Verma (Associate Partner) and Alekhya Kanda (Senior Associate) from the Corporate and M&A practice of the firm based in Hyderabad.
About Lakshmikumaran & Sridharan attorneys
Lakshmikumaran & Sridharan (LKS) is a premier full-service law firm in India, specializing in areas such as corporate & M&A/PE, dispute resolution, taxation and intellectual property. The firm, through its 14 offices across India, works closely on Corporate, M&A, litigation and commercial law matters, advising and representing clients both in India and abroad. Over the last 4 decades the firm has worked with over 15,500 clients which range from start-ups, small & medium enterprises, to large Indian corporates and multinational companies.
The professionals within the firm bring diverse experience to service clients across sectors such as automobiles, aviation, consumer electronics, e-commerce and retail, energy, EPC, financial services, FMCG, hospitality, IT/ITeS, logistics, metals, mining, online gaming, pharma and healthcare, real estate and infra, telecom and media, and textiles. The firm takes pride in the value-based, client-focused approach that combines knowledge of the law with industry experience to design bespoke legal solutions.
The firm’s driving principles to achieve our vision are integrity, knowledge and passion.