School of Law, CHRIST (Deemed to be University) (SLCU) was founded by Carmelites of Mary Immaculate. SLCU offers a comprehensive range of programs in accordance with the guidelines set forth by the Bar Council of India and the University Grants Commission. These programs encompass undergraduate, postgraduate, and doctoral levels of study. The Litigation Committee at the School of Law, CHRIST (Deemed to be University), Bangalore, is dedicated to promoting litigation as a fundamental aspect of the legal profession and as a viable career path for aspiring law students. The primary objective is to incentivize and support students who wish to pursue litigation by providing them with opportunities to develop their skills and deepen their understanding of the litigation process.
The 2nd School of Law, CHRIST (Deemed to be University) Civil Trial Advocacy Competition (SLCUTAC)
The Litigation Committee of the School of Law, CHRIST (Deemed to be University), Bangalore, is hosting the 2nd edition of School of Law, CHRIST (Deemed to be University) Civil Trial Advocacy Competition (SLCUCTAC) from the 28th to 30th August 2025. The 2nd SLCUCTAC aims to encourage excellence in civil litigation. It provides an opportunity for participants to enhance their skills in case analysis, witness examination, and persuasive argumentation by simulating real-world civil cases. This event promises an unparalleled experience for participants. Engaging in simulated civil trials, students will have the chance to refine their advocacy skills, legal research, and courtroom etiquette in a realistic setting. Esteemed legal professionals will be participating in the event, offering valuable insights and feedback to enhance the educational experience for all participants.
Eligibility
The Competition is open for all students who are pursuing a three-year or five-year Law Degree Course in Universities/Colleges/Law Departments in India, as recognized by the Bar Council of India. The Participants should send a picture of their University ID Card for verification.
Location
The 2nd School of Law, CHRIST (Deemed to be University) Civil Trial Advocacy Competition 2025-26 shall be held from 28th to 30th August 2025 in the CHRIST (Deemed to be University) Bangalore Central Campus in offline mode.
Prizes
Certificate of Participation will be awarded to all the participants. Additionally, the top two teams and the Best Advocate and Researcher will get the following prizes —
WINNERS |
Rs. 20,000/- |
RUNNERS-UP |
Rs. 15,000/- |
BEST ADVOCATE |
Rs. 5,000/- |
BEST RESEARCHER |
Rs. 3,000/- |
Registration Process
Participation in the 2nd School of Law, CHRIST (Deemed to be University) Civil Trial Advocacy Competition 2025 is restricted to 20 teams only. Institutions/Teams interested in participating in the Competition will have to provisionally register by filing the form given below and only after confirmation of the provisional slot by the organizers, they should complete the formalities of the final registration. The slots shall be reserved based on a ‘first come’ basis for the first 20 teams.
The teams should register through their respective official college Email ID or any other recognized student committee Email ID. Once the teams have provisionally registered, then the teams will be sent a confirmation mail providing them with the link for the Final Registration.
Kindly note that only one team per College/Institution/University shall be permitted to take part in the Competition
Kindly check the Trial problem, Timeline of events, Rules and regulations, Brochure for event in the drive link given below
Drive link: https://drive.google.com/drive/folders/1nJ7OsT7X25MsJLmg0REm12XGf0V-h8Zc?usp=drive_link
Link for Provisional Registration https://forms.gle/8W7ijnwg2u5YwPf46
Fee Details
The registration fee for the Competition is Rupees Three Thousand Only (INR 3000/- + GST).
Registration fee is only payable in favour of CHRIST (Deemed to be University) University, Bangalore. Registration Fee is payable at the time of final registration (Non-refundable).
Accommodation arrangements are not provided by the Litigation Committee. Participants are expected to make their own lodging arrangements
Important Dates
Sl No. |
Date |
Event |
1. |
29th July, 2025 |
Release of Provisional Registration |
2. |
7th August, 2025 |
Last Day for Provisional Registration |
3. |
11th August, 2025 |
Last Day for Final Online Registration and Submission of Payment Details and Release of Confirmation Mail |
4. |
12th August, 2025 |
Release of Problem Casefile |
5. |
16th August, 2025 |
Last day for seeking clarifications regarding Problem Casefile |
6. |
21st August, 2025 |
Release of clarifications by SLCU |
7. |
28th August, 2025 |
Inauguration, Draw of Lots and Preliminary Round 1 & 2 |
8. |
29th August, 2025 |
Researcher’s Test, Quarter final Rounds and Semi-Final Rounds |
9. |
30th August, 2025 |
Final Round and Valedictory |
Contact Information
For any further clarifications, please email at: litigation.committee@law.christuniversity.in
Student Convenors
- Priya Singh: priya.singh@law.christuniversity.in
-
Aditya Singh: adityasingh@law.christuniversity.in
Social Media Handles
Instagram — @LITIGATIONCOMMITTEE_SLCU