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‘Duty of Electricity Board to ensure live wires don’t touch trees’; Gujarat HC upholds Rs. 6.25 Lakhs compensation for death due to electrocution

‘Duty of Electricity Board to ensure live wires don’t touch trees’; Gujarat HC upholds Rs. 6.25 Lakhs compensation for death due to electrocution

Published on July 3, 2025July 3, 2025By Santosh Singh

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Previous story‘Duty of Electricity Board to ensure live wires don’t touch trees’; Gujarat HC upholds Rs. 6.25 Lakhs compensation for death due to electrocution

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