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SC grants interim relief to journalist Nandakumar T.P. in connection of posting defamatory YouTube video against female CPIM politician

SC grants interim relief to journalist Nandakumar T.P. in connection of posting defamatory YouTube video against female CPIM politician

Published on June 18, 2025June 18, 2025By Santosh Singh

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Previous storySC grants interim relief to journalist Nandakumar T.P. in connection of posting defamatory YouTube video against female CPIM politician

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