The Competition
4th Himachal Pradesh National Moot Court Competition, 2023
[13th — 14th October 2023 & 28th — 29th October 2023]
About the Institute
The University is committed to providing interdisciplinary and practical/application-based legal education, keeping in view the requirements of the overall development of its students. Under the academic and administrative leadership of the Hon’ble Vice-Chancellor, Prof. Nishtha Jaswal, the team HPNLU is committed to achieving new heights in legal education. The university started functioning on the 5th day of October 2016. In the five years and a half of its foundation, HPNLU, Shimla has seen tremendous growth and has undertaken a good number of innovative measures to enhance the academic potential of its faculty members, students, and research scholars.
About the Competition
Himachal Pradesh National Law University, Shimla, (HPNLU, Shimla) is delighted to announce the fourth edition of the National Moot Court Competition, 2023. The competition is powered by SCC Online and EBC as knowledge partners. This flagship event has been devised with the aim of creating an opportunity for learning the development of jurisprudence on emerging trends in constitutional law, besides armoring the upcoming generations of the legal fraternity with research and oratory skills. The Moot Proposition of the Competition will revolve around constitutional law and related laws. However, the participants will be expected to explore different dimensions of law and not restrict themselves to the theme of the Competition. In the past, HPNLU has successfully conducted two editions of its National Moot Court Competition in virtual mode, and its maiden offline National Moot Court Competition in 2022, which witnessed significant participation of law students from all over India. Keeping up with the spirit of mooting, this year as well, we are delighted to organize our flagship event in the premises of our campus, surrounded by the beautiful landscape of Shimla. We cordially invite your Institution to participate in the Competition.
Format
The Competition will be conducted in hybrid mode, with Preliminary Oral Rounds taking place in Online Mode and Advanced Oral Rounds taking place in Offline Mode, and the venue for the same would be Himachal Pradesh National Law University, Shimla. This edition’s problem will revolve around contemporary and developing aspects of Constitutional Law and other related laws.
Registration
Round I registration shall start on the 28th of October, 2023, and the last date for round I registration is the 13th of September, 2023. A detailed timeline is provided in the brochure. The Moot Court Committee at HPNLU, Shimla welcomes Law Schools, Colleges, Institutions, and Universities from all over the country, to participate in the 4th HPNLU National Moot Court Competition, 2023. All interested may show their interest by registering for the competition by filling in the Google Form, as provided hereunder, and in the Rulebook as well.
Contact us
We’ll be happy to address any queries and provide assistance in the process. All Queries may be directed at mcc@hpnlu.ac.in or you can contact the following person for any clarifications.
Ms. Arpitha Krishnan (Student Co-Convenor)
+91 9920763762
Ms.Yashasvi Sharma (Student Member)
+91 7976494623
Mr. Sidhanta Batra (Secretary-cum-Treasurer)
+91 9759222069
To know more click on RULEBOOK 4TH HPNLU NMCC 2023 (1), BROCHURE 4TH HPNLU NMCC 2023 and PROPOSITION 4th HPNLU NMCC 2023
