The President is pleased to appoints following to be Additional Judges of Allahabad High Court, for a period of two years, with effect from the date they assume charge of their respective offices

1. Mohd. Azhar Husain Idrisi;

2. Ram Manohar Narayan Mishra;

3. Mayank Kumar Jain;

4. Surendra Singh-I, and

5. Nalin Kumar Srivastava.

The appointment of following Additional Judges of Allahabad High Court, with effect from the date they assume charge of their respective offices till 21.06.2024, 16.05.2024, 14.07.2024 and 05.05.2024 respectively, when they attain the stipulated age of 62 years fixed for a High Court Judge:

1. Smt. Renu Agarwal;

2. Smt. Jyotsna Sharma;

3. Shri Shiv Shanker Prasad; and

4. Shri Gajendra Kumar.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.