Tamil Nadu National Law University in collaboration with the Competition Commission of India is set to conduct the 4th TNNLU-CCI National Online Moot Court Competition, 2021.
This year, the number of teams will be capped at 24 out of which 16 teams will proceed to the oral rounds after a memorial-elimination round. We cordially invite institutions to provisionally register for the Moot.
Eligibility:
Law students duly enrolled in the 3-year LL.B. courses or 5-year integrated LL.B. courses may apply to participate in the Competition. Only one team per Institution/University can participate in the Competition.
Team Composition: 3 Members (2 Speakers and 1 Researcher) or 2 Members (2 Speakers)
Tentative schedule for the competition is as follows:
| Commencement of Provisional Registration | March 16, 2021 | 
| Release of Moot Problem & Rules | April 3, 2021 | 
| Last Date for Final Registration | April 10, 2021 | 
| Last Date for seeking Clarifications | April 12, 2021 | 
| Release of Clarifications | April 16, 2021 | 
| Submission of Soft Copy of the Memorials for Memorial Qualifier Round | May 2, 2021 | 
| Release of Results of the Memorial Qualifier Round | May 9, 2021 | 
| Final Submission of Qualified Memorials | May 21, 2021 | 
| Orientation and Memorial Exchange | May 28, 2021 | 
| Dates of the Competition | May 29 and 30, 2021 | 
Institutions/teams are invited to provisionally register by sending an email to nmcc@tnnlu.ac.in. The brochure containing the moot problem, registration form, rules of the competition will be released as per schedule.
For further details, please write to us at nmcc@tnnlu.ac.in or contact Mr Ashwin Bala Someshwerar at +91-7339297775
 
													 
											
