Bask into the Glory of this IDIA Scholar — Sheetal Kumari

Early Years

My name is Sheetal Kumari. I come from a tribal community and belong to a lower-middle-class family. I live in a small village in Kanke, Ranchi. I live with my mother and father and have 2 sisters. I passed my tenth exam from Cambrian Public School and my twelfth from Ursuline Intermediate College, Ranchi.

Background

I come from a community that is socially and economically backward. There is lack of awareness amongst the community members about the basic rights and duties of the citizens. This is the reason I wanted to pursue legal education so that I can work towards ensuring that all members can exercise their legal rights better by spreading awareness. There are very few girl children in my community who are getting a higher education and they are usually married at a very early age. I witnessed this kind of situation in my own village where girls are married at a very young age.

Legal Education

Thus, I want to get a legal education to fight for their rights. I know that our government provides many facilities for the betterment of our community but very few people get these benefits as they are not aware and also not very educated. So I want to spread awareness and make the people aware of their rights.

Preparation for CLAT

My father, Rajan Ram is a security guard in NUSRL, Ranchi and through the students of this college my father got to know about IDIA and he told me about this. Later I used to come to NUSRL as a trainee and many of the students helped me in preparing for CLAT. They used to give me the study material of CLAT free of cost through which I have gained a lot of knowledge about this exam. When exams were coming soon they also sent me to CLAT coaching without any fees which help me a lot in cracking CLAT.

Initially, I was very nervous on giving law entrance exam but because of the hard work of my teachers and IDIA trainees, they gave me the confidence to crack this. They taught me how to manage time and accuracy in the exam and by following their guidance, I cracked the exam and when I received the results of the exam I was very happy and satisfied. My parents were also happy with my results. All my relatives came to congratulate me and gave their blessings for my bright and better future. But I was worried about studying in a national law university where students come from high-class backgrounds. Through IDIA I got admission to NUSRL.

College Life

When I got admitted to the University I felt very lucky to get this opportunity to study in this college. The college campus is very good and the food is also very tasty. I have made 4-5 friends and they are very helpful in nature. My classmates are also very helpful. Faculty members are also very helpful and cooperative in nature. They help us in developing our overall personality. I am very enthusiastic about the coming five years and I want to get the best education and lots of good experience and opportunities in the coming years. This college has given me excellent facilities and an environment to study – exactly what I need to succeed in life.


About IDIA:

IDIA is a pan-India movement to train underprivileged students and help transform them into leading lawyers and community advocates. IDIA is premised on the notion that access to premier legal education empowers marginalized communities and helps them help themselves. IDIA selects and trains students from underprivileged backgrounds (IDIA Trainees) to crack top law entrance examinations in India. Once they are admitted to top law colleges, it provides a scholarship to these students (IDIA Scholars) that comprises financial support, training and mentorship among other things.

Read more about IDIA here: https://www.idialaw.org/

Get in touch with them here: info@idialaw.org


SCC Online is now on Telegram and Instagram. Join our channel @scconline on Telegram and @scconline_ on Instagram and stay updated with the latest legal news from within and outside India

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.