Appointments | One Additional Judge of Calcutta and another from Himachal Pradesh HC made Permanent

Appointment of Judges President appoints Justice Abhijit Gangopadhyay, Additional Judge of the Calcutta High Court, to be a Judge of the Calcutta

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Appointment of Judges

President appoints Justice Abhijit Gangopadhyay, Additional Judge of the Calcutta High Court, to be a Judge of the Calcutta High Court and Justice Jyotsna Rewal Dua, Additional Judge of the Himachal Pradesh High Court, to be a Judge of the Himachal Pradesh High Court.

 

[Notification dt. 27-07-2020]

Ministry of Law and Justice

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