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Functioning of Andhra Pradesh High Court suspended till 28th June, 2020 due to COVID-19 outbreak

Functioning of Andhra Pradesh High Court suspended till 28th June, 2020 due to COVID-19 outbreak

High Court of Andhra Pradesh – Suspension of functioning of the High Court, and Metropolitan Sessions Judge’s Unit, Vijayawada, till 28.06.2020 Functioning

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Published on June 25, 2020October 3, 2023By Bhumika Indulia

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High Court of Andhra Pradesh – Suspension of functioning of the High Court, and Metropolitan Sessions Judge’s Unit, Vijayawada, till 28.06.2020

Functioning of the Andhra Pradesh High Court is suspended till 28.06.2020 (Sunday) due to outbreak of COVID-19. The work of Metropolitan Sessions Judge’s Unit, Vijayawada, Krishna District, is also suspended till 28.06.2020.

NOTIFICATION

Andhra Pradesh High Court

Notification dt. 25-06-2020

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