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Appointments & Transfers
Judge of Bombay HC — Justice Ranjit Vasantrao More has been transferred to Meghalaya HC

Judge of Bombay HC — Justice Ranjit Vasantrao More has been transferred to Meghalaya HC

Appointments & Transfers News

Published on February 27, 2020February 27, 2020By Devika

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President after consultation with the Chief Justice of India has transferred Justice Ranjit Vasantrao More of Bombay High Court to Meghalaya High Court.

Ministry of Law and Justice

[Notification dt. 26-02-2020]

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Tagged with: Bombay High Court, Justice Ranjit Vasantrao More, Meghalaya High Court, Transfer order

Written by Devika

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Previous storyJustice Ravi Vijaykumar Malimath of Karnataka HC has been transferred to Uttaranchal HC

Next storyMinistry of Law & Justice notifies the resignation tendered by Justice S.C. Dharmadhikari –Judge of Bombay HC

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