President accepts resignation of Additional Solicitor General of India for Calcutta HC

The President is pleased to accept the resignation of Shri Kaushik Chanda, Senior Advocate from the position of Additional Solicitor General of

The President is pleased to accept the resignation of Shri Kaushik Chanda, Senior Advocate from the position of Additional Solicitor General of India for the High Court of Calcutta with effect from 20-09-2019.


Ministry of Law and Justice

[Notification dt. 06-11-2019]

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