The flagship Journal of the Centre for Law and Economics – Gujarat National Law University, “GNLU Journal of Law and Economics” was established in 2018, owing to the emergent need for broadening the platform for academicians, professionals, research scholars to share and disseminate both knowledge and scholarship of new and innovative ideas in Law and Economics discipline. GJLE is a student edited, peer reviewed, annual law journal which aims at providing a platform for an inter-disciplinary approach towards the study of law from economic perspective.
For more details, click HERE
Refer law and economics