The book India: The Business Opportunity was released at the Nehru Centre in London. The book release was attended by Mr Srinivas Gotru, Director of the Nehru Centre, Mr Rakesh Shukla, Team Modi, BJP and Mr C.B. Yadav, AAG, Govt. of U.P. The book release was followed by a panel discussion on Opportunities and Challenges in doing business in India. The panel discussion was moderated by Prof. Stuart Weinstein, Prof at the Faculty of Business and Law, University of Coventry. The panellists included Mr Rakesh Shukla, Team Modi, BJP, Mr Ravi Kulkarni, Senior Partner, Khaitan & Co., Mr Philip Bouverat, Director, JCB, Dr. Diwakar Sukul, Founder Kamkus Group of Clinics, Mr Praveen Pandey, Consultant, Singhania & Co., Mr Karnik Dujmajjan & Ms. Anushka Sinha, Laura Devine, Solicitors, Mr C.B. Yadav, AAG, Govt. of U.P. and Dr Linda Spedding, International Lawyer. The book has been published by Eastern Book Company.

Book Reviews:

This book comes at an opportune time and provides the reader the much-needed comprehensive understanding of the Indian market dynamics. Dr. Linda Spedding being an aficionado in the comparative commercial sphere adds another edition to her oeuvre in 18 chapters spread over 700 pages. The theme of the book is to touch major aspects that ought to have a bearing on business in India either directly or indirectly. The assigning of chapters on niche areas to advocates practicing in those very subjects has given greater depth to the book. One appreciable pattern in every chapter is the ease with which the Authors start to explain the basic concept and slowly graduate from an elementary level to a professional level. With the increasing awareness/knowledge/specialization in field specific work today, ‘India – The Business Opportunity’ comes as an ideal capsule for investors, analysts and lawyers alike because it gives a detailed account of all laws impacting Indian commerce in a single compilation. – India Law Journal. For the full review click here

For the story on the contributors see here.

The book is available from all legal booksellers. To buy a copy online in India, click here and to buy a copy in the UK click here and in Continental Europe click here

 

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