As reported by ANI, A Petition has been filed in the Court seeking the appointment of technical members of the National Company Appellate Tribunal (NCLAT).

With regard to the above, Delhi High Court issued a notice to the Centre.

The matter has been listed for 01-05-2020.

Petitioner also mentioned that the challenges to the legality of permitting the appointment of persons without judicial exposure and grounding in law were decided by the Court.


[Source: ANI]

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