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Shardul Amarchand Mangaldas & Co. advises Physicswallah on its ₹3,480 crore Initial Public Offering

Shardul Amarchand Mangaldas & Co. advises Physicswallah on its ₹3,480 crore Initial Public Offering

Published on November 18, 2025November 18, 2025By Atul Kumar

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Previous storyShardul Amarchand Mangaldas & Co. advises Physicswallah on its ₹3,480 crore Initial Public Offering

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