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LEGISLATION ROUNDUP MAY 2025: ITR filing date extended; Prosecution team in 26/11 Trial; Foreign contributions streamlined; and more

LEGISLATION ROUNDUP MAY 2025: ITR filing date extended; Prosecution team in 26/11 Trial; Foreign contributions streamlined; and more

Published on June 1, 2025June 1, 2025By Santosh Singh

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Previous storyLEGISLATION ROUNDUP MAY 2025: ITR filing date extended; Prosecution team in 26/11 Trial; Foreign contributions streamlined; and more

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