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Call for Book Chapters for ‘Valuation of Intellectual Property Assets’ by CIRF-in-IPHD at CNLU, Patna

Call for Book Chapters for ‘Valuation of Intellectual Property Assets’ by CIRF-in-IPHD at CNLU, Patna

Published on May 27, 2025May 27, 2025By Santosh Singh

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Previous storyCall for Book Chapters for ‘Valuation of Intellectual Property Assets’ by CIRF-in-IPHD at CNLU, Patna

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